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Supreme Court - Daily Orders

U.P State Road Transport Corporation vs Bhanmati on 14 March, 2014

X

ITEM NO.13                  COURT NO.9              SECTION XI


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                              CC 4126/2014

(From the judgement and order dated 08/10/2013 in FAFO No.218/2012, of The
HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)

U.P STATE ROAD TRANSPORT CORPORATION                  Petitioner(s)

                   VERSUS

BHANMATI & ORS                                        Respondent(s)

(With appln(s) for c/delay in filing SLP,c/delay in refiling SLP)

Date: 14/03/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA

For Petitioner(s)
                       Ms. Garima Prashad,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER ASSISTANT REGISTRAR Note: No appearance slip was given in the Court.