Supreme Court - Daily Orders
U.P State Road Transport Corporation vs Bhanmati on 14 March, 2014
X
ITEM NO.13 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 4126/2014
(From the judgement and order dated 08/10/2013 in FAFO No.218/2012, of The
HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
U.P STATE ROAD TRANSPORT CORPORATION Petitioner(s)
VERSUS
BHANMATI & ORS Respondent(s)
(With appln(s) for c/delay in filing SLP,c/delay in refiling SLP)
Date: 14/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s)
Ms. Garima Prashad,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER ASSISTANT REGISTRAR Note: No appearance slip was given in the Court.