Karnataka High Court
Sri Sudhakar Shetty vs St Francis Assisst Church Tallur on 17 November, 2025
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NC: 2025:KHC:47758
RSA No. 2454 of 2018
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17TH DAY OF NOVEMBER, 2025
BEFORE
THE HON'BLE DR. JUSTICE K.MANMADHA RAO
REGULAR SECOND APPEAL NO. 2454 OF 2018 (RES)
BETWEEN:
SRI SUDHAKAR SHETTY
S/O NARASIMHA SHETTY
AGED ABOUT 47 YEARS
R/O KANYANA VILLAGE
TALLUR POST
KUNDAPURA TALUK
UDUPI DISTRICT-576 230.
...APPELLANT
(BY SRI. S R HEGDE HUDLAMANE., ADVOCATE)
AND:
ST FRANCIS ASSISST CHURCH
TALLUR
Digitally signed MANAGED BY PARISH PASTORAL COUNCIL
by KUNDAPURA TALUK
SHARADAVANI
B UDUPI DISTRICT-576 230
Location: High BY ITS PARISH PRIEST
Court of
Karnataka ...RESPONDENT
(BY SRI.K PRASANNA SHETTY., ADVOCATE)
THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 27.08.2018
PASSED IN R.A.NO.8/2015 ON THE FILE OF THE SENIOR CIVIL
JUDGE, KUNDAPURA, ALLOWING THE APPEAL AND MODIFYING
THE JUDGMENT AND DECREE DATED 12.04.2014 PASSED IN
O.S.NO.278/2010 ON THE FILE OF THE PRINCIPAL CIVIL
JUDGE AND JMFC, KUNDAPURA.
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NC: 2025:KHC:47758
RSA No. 2454 of 2018
HC-KAR
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE DR. JUSTICE K.MANMADHA RAO
ORAL JUDGMENT
Learned counsel for the appellant files a memo for withdrawal of this appeal stating that the parties have settled their dispute outside the Court with an intervention of the well-wishers.
2. Memo is taken on record.
3. The appeal is dismissed as withdrawn.
Sd/-
(DR.K.MANMADHA RAO) JUDGE GSR List No.: 1 Sl No.: 60