Allahabad High Court
Commisisoner Income Tax(Central) vs M/S Rama Medicare Pvt. Ltd. on 6 March, 2017
Bench: Bharati Sapru, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- INCOME TAX APPEAL No. - 480 of 2012 Appellant :- Commisisoner Income Tax(Central) Respondent :- M/S Rama Medicare Pvt. Ltd. Counsel for Appellant :- Shubham Agarwal Counsel for Respondent :- S.K. Garg,A. Bansal Hon'ble Bharati Sapru,J.
Hon'ble Saumitra Dayal Singh,J.
Sri Ashish Bansal learned counsel prays for and is granted a week's time to produce copy of reassessment order including the reasons on the basis of which reassessment order had been passed. List in the next cause list.
Order Date :- 6.3.2017 rk