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Allahabad High Court

Commisisoner Income Tax(Central) vs M/S Rama Medicare Pvt. Ltd. on 6 March, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL No. - 480 of 2012
 

 
Appellant :- Commisisoner Income Tax(Central)
 
Respondent :- M/S Rama Medicare Pvt. Ltd.
 
Counsel for Appellant :- Shubham Agarwal
 
Counsel for Respondent :- S.K. Garg,A. Bansal
 

 
Hon'ble Bharati Sapru,J.
 

Hon'ble Saumitra Dayal Singh,J.

Sri Ashish Bansal learned counsel prays for and is granted a week's time to produce copy of reassessment order including the reasons on the basis of which reassessment order had been passed. List in the next cause list.

Order Date :- 6.3.2017 rk