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[Cites 0, Cited by 0] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)No person shall climb on the top of rolling stock when these vehicles are located beneath overhead equipment except when the overhead equipment is made dead and earthed in accordance with special instructions and the person required to climb on the roofs of passenger cars shall obtain a permit to work as per rule 77 before climbing up.