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[Cites 0, Cited by 0] [Section 4E(2)] [Section 4E] [Entire Act]

Union of India - Subsection

Section 4E(2)(a) in THE INDIAN BOILERS ACT, 1923

(a)satisfied that the erection of the boiler is in accordance with the regulations, it shall issue a certificate of inspection in such form as may be prescribed by regulations; or