Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(3) in Maharashtra Housing and Area Development Act, 1976 (3)"Authority" means the Maharashtra Housing and Area Development Authority established under section 3;
