Section 44(3)(a) in Himachal Pradesh Private Forests Act, 1954

[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(3)(a) in Himachal Pradesh Private Forests Act, 1954

(a)the total expenditure shall include the allowance paid to the landlord concerned under clause (a) of sub-section (1) and any sum determined as compensation under sub-section (1) of section 31 or the value of anything taken from the forest under sub-section (3) of that section; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Himachal Pradesh - Subsection

Section 44(3)(a) in Himachal Pradesh Private Forests Act, 1954