Delhi High Court - Orders
Microsoft Technology Licensing Llc vs Asstt. Controller Of Patents And ... on 20 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ C.A.(COMM.IPD-PAT) 320/2022
MICROSOFT TECHNOLOGY LICENSING LLC..... Appellant
Through: Ms. Vindhya S. Mani, Ms. Justina
Mathew, Ms. Vaishali Joshi and Mr. Gursimran
Narula, Advocates.
versus
ASSTT. CONTROLLER OF
PATENTS AND DESIGNS ..... Respondent
Through: None.
2
+ C.A.(COMM.IPD-PAT) 321/2022
MICROSOFT TECHNOLOGY LICENSING LLC..... Appellant
Through: Ms. Vindhya S. Mani, Ms. Justina
Mathew, Ms. Vaishali Joshi and Mr. Gursimran
Narula, Advocates.
versus
ASSISTANT CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 20.09.2022 Issue notice to Respondent, through all permissible modes, returnable on 12.01.2023.
JYOTI SINGH, J SEPTEMBER 20, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.09.2022 15:15:04