Section 15 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009
15. The Registrar.
(1)The Registrar shall be a whole time Officer of the University. The Government may appoint an Officer belonging to the Karnataka Administrative Services of senior scale and above to be the Registrar of a University.(2)The Registrar shall be the Ex-officio Member Secretary of the Syndicate and the Academic Council and member of the Finance Committee.(3)The Registrar may be assisted by one or more Deputy Registrars and Assistant Registrars.
