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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

State of Maharashtra - Subsection

Section 313(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)project, at a height of less than twelve feet from the surface of the street, any board, or shelf, beyond the line of the plinth of any building, over any street, or over any open channel, drain, well or tank in any street;