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State of Madhya Pradesh - Section

Section 79 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

79. Publication of accounts.

- The annual accounts of receipts and expenditure, and the budget when sanctioned, shall be open to public inspection free of charge and shall be published by the Market Committee either by printing or by cyclostyling.Chapter-VII Constitution of State Marketing Service