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State of Goa - Section

Section 55 in The Government of Union Territories Act, 1963

55. Contracts and suits.

- For the removal of doubts it is hereby declared that -
(a)all contracts in connection with the administration of a Union territory are contracts made in the exercise of the executive power of the Union;
(b)all suits and proceedings in connection with the administration of a Union territory shall be instituted by or against the Government of India.