Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13G] [Entire Act] State of Uttar Pradesh - Subsection Section 13G(l) in The U.P. Municipalities Act, 1916 (l)the notification of the names of the members elected for the various wards of the municipality and the due constitution of the [Municipality] [Substituted by U.P. Act No. 12 of 1994.];
