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[Cites 0, Cited by 0] [Section 67E(2)] [Section 67E] [Entire Act]

State of Rajasthan - Subsection

Section 67E(2)(i) in The Rajasthan Excise Rules, 1956

(i)the amount of guarantee in the offer made to such other person shall not be less than the amount determined by the Excise Commissioner, and