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Allahabad High Court

State Of U.P. Thru Prin. Secy. ... vs Afzal Ahmad Khan, Superintending ... on 28 January, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 4

Case :- SERVICE BENCH No. - 1613 of 2009

Petitioner :- State Of U.P. Thru Prin. Secy. Irrigation

Respondent :- Afzal Ahmad Khan, Superintending Engineer(Retd.) & Anr.

Petitioner Counsel :- Standing Counsel
Respondent Counsel :- C.S.C.,Hamendra Pratap

Hon'ble Sunil Ambwani J.

 

Hon'ble Dr. Satish Chandra.J. List/put up on 15.02.2010. Interim order, if any, shall continue till then.

Order Date :- 28.1.2010 KS/