Allahabad High Court
State Of U.P. Thru Prin. Secy. ... vs Afzal Ahmad Khan, Superintending ... on 28 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 1613 of 2009 Petitioner :- State Of U.P. Thru Prin. Secy. Irrigation Respondent :- Afzal Ahmad Khan, Superintending Engineer(Retd.) & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C.,Hamendra Pratap Hon'ble Sunil Ambwani J.
Hon'ble Dr. Satish Chandra.J. List/put up on 15.02.2010. Interim order, if any, shall continue till then.
Order Date :- 28.1.2010 KS/