Section 9(23) in The Rajasthan Laws (Extension) Act, 1957
(23)The Rajasthan Forest Act, 1953 (Rajasthan Act 13 of 1953)Section 1. - In Sub-section (2), for the words "the whole of Rajasthan Substitute "the whole of the State of Rajasthan."Section 2. - Omit clause (5).Section 37. - For "law for the time being in force relating to compulsory acquisition of land", substitute "Rajasthan Land Acquisition Act, 1953 (Rajasthan Act 24 of 1953)".Section 84. - For "law for the time being in force relating to compulsory acquisition of land", substitute "Rajasthan Land Acquisition Act, 1953 (Rajasthan Act 24 of 1953)".Section 88. - Omit the whole.Section 89. - Omit the whole.The Schedule. - Omit the whole.
