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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(6)(c) in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

(c)"Para Military Forces" means Border Security Forces, Central Reserve Police Force, Indo Tibetan Border Police and other Para Military Forces as may be notified by Central and State Government, from time to time;