Allahabad High Court
Jawahar Lal vs Munna Lal Alias Munnu Lal And 8 Ors. on 18 March, 2016
Author: Pramod Kumar Srivastava
Bench: Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 274 of 2016 Appellant :- Jawahar Lal Respondent :- Munna Lal Alias Munnu Lal And 8 Ors. Counsel for Appellant :- Chandra Kant Parekh Hon'ble Pramod Kumar Srivastava,J.
The case is adjourned for the day on the request of learned counsel for the appellant.
List on 4th July, 2016.
Order Date :- 18.3.2016 Sanjeev