Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172(2)] [Section 172] [Entire Act] State of Telangana - Subsection Section 172(2)(a) in Telangana Land Revenue Act, 1317 F. (a)the appointment of Revenue officers and the exercise of their powers and their duties;