Gujarat High Court
Tanman Jewels Pvt. Ltd. Rakeshkumar ... vs Assistant Commissioner Of Income Tax, ... on 11 October, 2022
Author: N.V.Anjaria
Bench: N.V.Anjaria, Bhargav D. Karia
C/SCA/19845/2022 ORDER DATED: 11/10/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19845 of 2022
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TANMAN JEWELS PVT. LTD. RAKESHKUMAR SHANITLAL JAIN
(DIRECTOR)
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2
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Appearance:
UMAIDSINGH BHATI(7973) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
and
HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 11/10/2022
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Learned advocate Mr. Umaidsingh Bhati for petitioner upon instructions from the petitioner seeks permission to withdraw the petition.
Dismissed as withdrawn.
(N.V.ANJARIA, J) (BHARGAV D. KARIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Fri Oct 14 00:07:33 IST 2022