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Gujarat High Court

Tanman Jewels Pvt. Ltd. Rakeshkumar ... vs Assistant Commissioner Of Income Tax, ... on 11 October, 2022

Author: N.V.Anjaria

Bench: N.V.Anjaria, Bhargav D. Karia

      C/SCA/19845/2022                             ORDER DATED: 11/10/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 19845 of 2022

==========================================================
     TANMAN JEWELS PVT. LTD. RAKESHKUMAR SHANITLAL JAIN
                         (DIRECTOR)
                            Versus
   ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2
==========================================================
Appearance:
UMAIDSINGH BHATI(7973) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                             Date : 11/10/2022

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Learned advocate Mr. Umaidsingh Bhati for petitioner upon instructions from the petitioner seeks permission to withdraw the petition.

Dismissed as withdrawn.

(N.V.ANJARIA, J) (BHARGAV D. KARIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Fri Oct 14 00:07:33 IST 2022