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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(2)(vi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(vi)there is any other reasons which the Managing Director of the Board may consider to be against the interest of the producer or the consumer.