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[Cites 0, Cited by 27] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in The Dentists Act, 1948

(d)one member from each University established by law in the States which grants a recognised dental qualification, to be elected by the members of the Senate of the University, or in case the University has no Senate, by the members of the court, from amongst the members of the Dental Faculty of the University or in case the University has no Dental Faculty, from amongst the members of the Medical Faculty thereof;