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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(a) in The Mahajati Sadan Act, 1949

(a)the sums of money paid or granted by the [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government and the Corporation of Calcutta either as contributions for the maintenance of the Mahajati Sadan or otherwise for the purposes thereof,