Delhi High Court - Orders
Vishwas Verma & Anr vs Dsiidc & Ors on 24 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1561/2019, CM APPLs.7223/2019, 8643/2019, 44242/2019,
14900/2024, 16856/2024
VISHWAS VERMA & ANR .....Petitioners
Through: Mr. Rohit Goel and Mr. Mithlesh Jha,
Advs.
versus
DSIIDC & ORS .....Respondents
Through: Mr. Anuj Chaturvedi, Ms. Richa
Dhawan and Ms. Yashita Jain, Advs. for
DUSIB.
Dr. Sarabjit Sharma, Adv. for R-2/DDA.
Mr. Balendu Shekhar, Mr. Rajkumar
Maurya, Mr. Krishna Chaitanya and Mr.
Divyansh Singh Dev, Advs., DPCC.
Mr. Mukesh Gupta, SC, Mr. Vanaj
Vidyan, Ms. Sneha Roy and Ms. Gurleen
Kaur, Advs., MCD.
Mr. Om Prakash, Mr. Chandresh Pratap,
Mr. Vikram Singh Arya, Ms. Swati
Mishra, Ms. Prince Yadav and Ms.
Ankita Yadav, Advs. for R-8 (through
v/c)
Ms. Sangita Raj and Mr. Savnam Singh,
Advs. for DJB (through v/c)
Mr. Manish Kumar Srivastava, Mr.
Moksh Arora and Mr. Santosh Ramdurg,
Advs. for R-10.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.02.2026
1. Hon'ble Judge is on leave today.
2. Re-notify on 04.08.2026.
By order FEBRUARY 24, 2026/cl Court Master This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:39:19