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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(18)(iv) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

(iv)Any additional work/service which has become necessary for efficient and successful operation of plant but not included in the original capital cost.