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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)appoint senior officer, under Rule 128 and sub-section (3) of Section 31, to assist the Managing Director in discharge of the duties and to fix remunerations and duties of such officers;