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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Goa - Subsection

Section 200(6) in The Goa Medical Council Rules, 1995

(6)I have carefully read the instructions sent with this form and I certify that the particulars furnished above are true to the best of my knowledge and belief.Yours faithfully,................................(Usaual Signature)Date: .....................................Place: ......................................Instructions