Section 12(1)(b) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(b) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(b)monthwise break-up of the expenditure incurred on each National Highway Section orpermanent bridge by the executing agency required to be reimbursed on accountof collection of the fees on the basis of actual expenditure incurred.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12(1)(b) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997