Madras High Court
L.Mayan vs Asha Ajith on 20 January, 2026
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
Cont.P.(MD)No.781 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 20.01.2026
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
and
THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI
Cont.P.(MD)No.781 of 2025
in
W.P.(MD)No.23878 of 2024
L.Mayan ... Petitioner
Vs.
1.Asha Ajith, I.A.S.,
The District Collector,
Sivagangai District,
Sivagangai.
2.K.Sugitha,
The Revenue Divisional Officer,
Sivagangai, Sivagangai District.
3.Sivaraman,
The Tahsildar,
Sivagangai Taluk,
Sivagangai District.
4.Arulprakasam,
The Block Development Officer,
Sivagangai Panchaayt Union,
Sivagangai.
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Cont.P.(MD)No.781 of 2025
5.Arulprakasam,
The President / Incharge,
Malampatti Village Panchayat,
Malampatti,
Sivagangai District. ... Contemnors
PRAYER : Contempt Petition filed under Section 11 of the Contempt of
Courts Act 1971, to initiate Contempt Proceedings against the
Contemnors/ Respondents No.1 to 5 and punish them for wilful
disobedience of the order of this Court in W.P.(MD)No.23878 of 2024
dated 04.10.2024 under the Contempt of Courts Act.
For Petitioner : Mr.J.Lawrance
For Contemnors : Mr.S.S.Madhavan,
Addl. Government Pleader for R1 to R3.
Mr.B.Ramanathan for R4
ORDER
(By G.R.SWAMINATHAN, J.) Heard both sides.
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2.Since no formal order of adjudication was passed while disposing of the writ petition, we do not find any ground to entertain this contempt petition. The contempt petition stands closed.
(G.R.S. J.,) & (L.V.G. J.,) 20.01.2026 NCC : Yes/No Index : Yes / No Internet : Yes/ No ias To:
1.Asha Ajith, I.A.S., The District Collector, Sivagangai District, Sivagangai.
2.K.Sugitha, The Revenue Divisional Officer, Sivagangai, Sivagangai District.
3.Sivaraman, The Tahsildar, Sivagangai Taluk, Sivagangai District.
4.Arulprakasam, The Block Development Officer, Sivagangai Panchaayt Union, Sivagangai.
5.Arulprakasam, The President / Incharge, Malampatti Village Panchayat, Malampatti, Sivagangai District.3/4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/02/2026 12:57:08 pm ) Cont.P.(MD)No.781 of 2025 G.R.SWAMINATHAN, J.
and L.VICTORIA GOWRI, J.
ias Cont.P.(MD)No.781 of 2025 in W.P.(MD)No.23878 of 2024 20.01.2026 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/02/2026 12:57:08 pm )