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[Cites 2, Cited by 0]

Madras High Court

L.Mayan vs Asha Ajith on 20 January, 2026

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                                                            Cont.P.(MD)No.781 of 2025


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 20.01.2026

                                                           CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
                                               and
                           THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                              Cont.P.(MD)No.781 of 2025
                                                         in
                                              W.P.(MD)No.23878 of 2024

                     L.Mayan                                                             ... Petitioner

                                                                Vs.

                     1.Asha Ajith, I.A.S.,
                       The District Collector,
                       Sivagangai District,
                       Sivagangai.

                     2.K.Sugitha,
                       The Revenue Divisional Officer,
                       Sivagangai, Sivagangai District.

                     3.Sivaraman,
                       The Tahsildar,
                       Sivagangai Taluk,
                       Sivagangai District.

                     4.Arulprakasam,
                       The Block Development Officer,
                       Sivagangai Panchaayt Union,
                       Sivagangai.


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https://www.mhc.tn.gov.in/judis                ( Uploaded on: 02/02/2026 12:57:08 pm )
                                                                                                  Cont.P.(MD)No.781 of 2025


                     5.Arulprakasam,
                       The President / Incharge,
                       Malampatti Village Panchayat,
                       Malampatti,
                       Sivagangai District.                                                     ... Contemnors


                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of

                     Courts Act 1971, to initiate Contempt Proceedings against the

                     Contemnors/ Respondents No.1 to 5 and punish them for wilful

                     disobedience of the order of this Court in W.P.(MD)No.23878 of 2024

                     dated 04.10.2024 under the Contempt of Courts Act.


                                     For Petitioner            : Mr.J.Lawrance

                                     For Contemnors            : Mr.S.S.Madhavan,
                                                                  Addl. Government Pleader for R1 to R3.
                                                                 Mr.B.Ramanathan for R4




                                                        ORDER

(By G.R.SWAMINATHAN, J.) Heard both sides.

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/02/2026 12:57:08 pm ) Cont.P.(MD)No.781 of 2025

2.Since no formal order of adjudication was passed while disposing of the writ petition, we do not find any ground to entertain this contempt petition. The contempt petition stands closed.

(G.R.S. J.,) & (L.V.G. J.,) 20.01.2026 NCC : Yes/No Index : Yes / No Internet : Yes/ No ias To:

1.Asha Ajith, I.A.S., The District Collector, Sivagangai District, Sivagangai.
2.K.Sugitha, The Revenue Divisional Officer, Sivagangai, Sivagangai District.
3.Sivaraman, The Tahsildar, Sivagangai Taluk, Sivagangai District.
4.Arulprakasam, The Block Development Officer, Sivagangai Panchaayt Union, Sivagangai.
5.Arulprakasam, The President / Incharge, Malampatti Village Panchayat, Malampatti, Sivagangai District.
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https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/02/2026 12:57:08 pm ) Cont.P.(MD)No.781 of 2025 G.R.SWAMINATHAN, J.

and L.VICTORIA GOWRI, J.

ias Cont.P.(MD)No.781 of 2025 in W.P.(MD)No.23878 of 2024 20.01.2026 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/02/2026 12:57:08 pm )