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Bombay High Court

Shelf Drilling Ron Tappmeyer Ltd vs Assistant Commissioner Of Income-Tax ... on 27 October, 2023

Author: Neela Gokhale

Bench: K. R. Shriram, Neela Gokhale

  2023:BHC-OS:12758-DB
                                                             1/1                       903-oswpl-26492-2023.doc



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                           ORDINARY ORIGINAL CIVIL JURISDICTION
            Digitally
            signed by
            SHAMBHAVI
                                              WRIT PETITION (L) NO.26492 OF 2023
SHAMBHAVI   NILESH
NILESH      SHIVGAN
SHIVGAN     Date:
            2023.10.27
            18:05:33
                           Shelf Drilling Ron Tappmeyer Ltd.                         ...Petitioner
            +0530
                                  Versus
                           Assistant Commissioner of Income-tax
                           (International Taxation)-4(2)(1)-Mumbai                   ...Respondent


                           Mr. Atul Jasani for Petitioner.
                           Mr. Suresh Kumar for Respondent-Revenue.


                                                        CORAM:     K. R. SHRIRAM &
                                                                   NEELA GOKHALE, JJ.

DATED: 27th October 2023 PC:-

1. Mr. Jasani seeks leave to withdraw the Petition.
2. Petition disposed as withdrawn.

(NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Shivgan ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 07:29:59 :::