Bombay High Court
Shelf Drilling Ron Tappmeyer Ltd vs Assistant Commissioner Of Income-Tax ... on 27 October, 2023
Author: Neela Gokhale
Bench: K. R. Shriram, Neela Gokhale
2023:BHC-OS:12758-DB
1/1 903-oswpl-26492-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally
signed by
SHAMBHAVI
WRIT PETITION (L) NO.26492 OF 2023
SHAMBHAVI NILESH
NILESH SHIVGAN
SHIVGAN Date:
2023.10.27
18:05:33
Shelf Drilling Ron Tappmeyer Ltd. ...Petitioner
+0530
Versus
Assistant Commissioner of Income-tax
(International Taxation)-4(2)(1)-Mumbai ...Respondent
Mr. Atul Jasani for Petitioner.
Mr. Suresh Kumar for Respondent-Revenue.
CORAM: K. R. SHRIRAM &
NEELA GOKHALE, JJ.
DATED: 27th October 2023 PC:-
1. Mr. Jasani seeks leave to withdraw the Petition.
2. Petition disposed as withdrawn.
(NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Shivgan ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 07:29:59 :::