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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(30) in West Bengal Municipal Corporation Act, 2006

(30)"drain" includes sewer, house-drain, drain of any other description. tunnel, culvert, ditch, channel and any other device for carrying off sewage, offensive matter, polluted water, waste-water, rain water or subsoil water.