Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Karnataka - Subsection

Section 61(2) in University of Horticultural Sciences Act, 2009

(2)The Commission shall consist of not less than three eminent educationists in the field of Horticulture Sciences, one of whom shall be the Chairman, appointed by the Chancellor on the recommendation of the State Government.