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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(ii) in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000

(ii)after sub- section (1A), the following sub- section shall be inserted, namely:-" (1B) In the case of a vacancy in the office of the Chairman, the Managing Director shall perform the functions and duties of the Chairman during such vacancy.";