Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(7)(d) in The Maharashtra Motor Vehicles Tax Act, 1958 (d)in sub-section (5), the words "and also the lower rate and the date from which such lower rate is levied" shall be deleted.]