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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(9) in The Insurance Rules, 1939

(9)Debenturessecured by a first charge on any immovable property, plant or equipment of anycompany where, either the book value or the market value, whichever is less, ofsuch property, plant or equipment is more than three times the value of thedebentures.[Seesection 27-A(1)(g)]
Name of the company Date of purchase Date of maturity of the debentures Rate of interest Face value Book value Market value Remarks