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[Cites 0, Cited by 0] [Section 115C] [Entire Act]

State of Gujarat - Subsection

Section 115C(3) in The Gujarat Co-Operative Societies Act, 1961

(3)A committee member shall cease to hold office as such if at any time during the term of office, he becomes disqualified for being a committee member by reason of the provisions of sub-section (2).