Supreme Court - Daily Orders
Indrajit Mallah vs The State Of Uttar Pradesh Home ... on 29 September, 2016
Bench: R.K. Agrawal, Ashok Bhushan
ITEM NO.28 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos....../2016
CRL.M.P. Nos.13426-13427/2016
(Arising out of impugned final judgment and order dated 07/09/2005
in CRLA No. 4622/2004 07/09/2005 in CRLA No. 4624/2004 passed by
the High Court Of Judicature at Allahabad)
INDRAJIT MALLAH Petitioner(s)
VERSUS
STATE OF U.P. Respondent(s)
CRL.M.P. NOS.13426-13427/2016 (With c/delay in filing SLP and
office report)
Date : 29/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Krishan Pal Singh (A.C.),Adv.
Ms. Anvita Aparajita, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice both on the special leave petitions as also on the limitation.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.29
16:22:13 IST
Reason: