Supreme Court - Daily Orders
Mohd. Shujaath Ali & Ors. Etc. vs Mohd. Shujaath Ali . Etc. on 1 August, 2014
ô ITEM NO.40 COURT NO.1 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C)..CC Nos. 18045-18047/2013
(Arising out of impugned final judgment and order dated 22/01/2013 in
WP No. 6814/2009, WP No. 25081/2010, WP No. 26380/2010 passed by the
High Court Of A.P. At Hyderabad)
MOHD. SHUJAATH ALI & ORS. ETC. Petitioner(s)
VERSUS
GOVT. OF ANDHRA PRADESH & ORS. ETC. Respondent(s)
I.A. Nos. 4-6/2013(With application(s) for c/delay in filing and
refiling SLP and permission to file additional documents and office
report)
Date : 01/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Pallav Shishodia, Sr. Adv.
Mr. K. Maruthi Rao, Adv.
For Mrs. Anjani Aiyagari ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing and refiling the special leave petitions is condoned.
Signature Not Verified
Special leave petitions are dismissed.
Digitally signed by NEETU KHAJURIA Date: 2014.08.04 18:20:42 IST Reason: (Neetu Khajuria) (Renu Diwan) Sr.P.A. Court Master