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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(v) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

(v)the extent of permission sought for continuance of such unauthorized development or contravention of the provisions of the plan, with justification;