Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 263(1)] [Section 263] [Entire Act]

Union of India - Subsection

Section 263(1)(iii) in The Income Tax Act, 1961

(iii)an order cancelling the order under section 92CA and directing a fresh order under the said section].