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State of Maharashtra - Section

Section 093 in The Maharashtra Shops and Establishments Act, 1948

093.

Addresses:-| Sections 18 subject to the following House Plot conditions:-|-| (1) "Eternia", Wakdewadi, Old Mumbai- Pune road,Near Shoppers Stop, Shivaji nagar, Pune 411 005.| (1) This exemption shall remain in operation for the period ofthree years from the date of Notification published inGovernmentGazette.|-| (2) "Ishanya", Arcade 2, ground floor, Opp. GolfCourses, Yerwada, Pune 411 006| (2) No employee shall be required to work for more than 9hours in a day or 48 hours in a week. The spread over of anemployee shall not exceed 12 hours in a day.|-| (3) "Town Center" West Block LC floor 04, 05, 06Amanora Park Township, Survey No. 173, Village Sadesatranali(17 ½ Nall), Hadapsar-Kharadi Bypass, Taluka Haveli, Pune 411