Section 14A in The Punjab State Aid to Industries Rules, 1936
14A. [ Period of repayment of loans under the schemes of the Government of India. [Inserted by Haryana Notification No. G.S.R. 96/P.A. 5/35/Section 46 Amd.(1)/81, dated 9.9.1981.]
- Notwithstanding any thing contained in Rules 13 and 14, the period of repayment of the loans granted under the District Industries Centre Scheme or any other scheme of the Government of India, shall be such as specified therein.]
