Supreme Court - Daily Orders
Vijay Shankar Mishra vs State Of U.P. . on 24 September, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.18 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7983/2015
(Arising out of impugned final judgment and order dated 09/07/2015
in APP No. 18148/2015 passed by the High Court Of Judicature at
Allahabad)
VIJAY SHANKAR MISHRA & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 24/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. R. D. Upadhyay,Adv.
Ms. Asha Upadhyay,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.09.24
16:42:28 IST
Reason: