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Supreme Court - Daily Orders

Vijay Shankar Mishra vs State Of U.P. . on 24 September, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.18                          COURT NO.6                  SECTION II

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                No(s).   7983/2015

     (Arising out of impugned final judgment and order dated 09/07/2015
     in APP No. 18148/2015 passed by the High Court Of Judicature at
     Allahabad)

     VIJAY SHANKAR MISHRA & ORS.                                      Petitioner(s)

                                                VERSUS

     STATE OF U.P. & ORS.                                             Respondent(s)

     (with appln. (s) for exemption from filing O.T. and interim relief)

     Date : 24/09/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr. R. D. Upadhyay,Adv.
                                   Ms. Asha Upadhyay,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed.




                [O.P. SHARMA]                             [INDU BALA KAPUR]
                 COURT MASTER                                COURT MASTER




Signature Not Verified

Digitally signed by
Om Parkash Sharma
Date: 2015.09.24
16:42:28 IST
Reason: