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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(11) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(11)[ The sand removal operations in a Kadavu and transportation of such sand shall be carried out only subject to such conditions and restrictions as may be prescribed] [Inserted by Act No. 15 of 2013, dated 7.3.2013].