Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 40 in Tamil Nadu Labour Welfare Board Service Regulations, 1989 40. Retirement on medical grounds. - The Board may, however, retire an employee, if he/she becomes medically unfit to continue in his/her employment.
