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Union of India - Section

Section 12 in The Delimitation Act, 2002

12. Repeal.-

(1)The Delimitation (Amendment) Ordinance, 2003 Ord. 6 of 2003) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the principal Act as amended by the said Ordinance, shall be deemed to have been done or taken under the principal Act, as amended by this Act.