Supreme Court - Daily Orders
Meena Pradhan vs Kamla Pradhan on 23 April, 2019
ITEM NO.15 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 3351/2014
MEENA PRADHAN & ORS. Appellant(s)
VERSUS
KAMLA PRADHAN & ORS. Respondent(s)
Date : 23-04-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr Durgesh Thapa, Adv.
Dr. Ashutosh Garg, AOR
For Respondent(s)
Mr. Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos. 1 and 2 are duly represented.
Respondent no.3 has been deleted from the array of parties vide order dt.13.9.2012.
Letter dated 4.9.2018 be processed as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.26 17:18:04 IST Reason: