Delhi High Court - Orders
Spring Travels Pvt Ltd vs Pnb Housing Finance Ltd & Anr on 27 April, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5383/2023 & CM APPL. 21075/2023
SPRING TRAVELS PVT LTD ..... Petitioner
Through: Mr.Anand Mishra and Mr.C.P.Tomar,
Advocates.
versus
PNB HOUSING FINANCE LTD & ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 27.04.2023
1. Heard.
2. On the petitioner taking steps, notice be issued to the respondents by all permissible modes, returnable on 17.10.2023.
PURUSHAINDRA KUMAR KAURAV, J APRIL 27, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:29.04.2023 14:08:38