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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(19) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(19)The Member-Secretary shall have power to purchase office furniture and equipments subject to a maximum of Rs. 20,000 (Rupees twenty thousand) only at a time up to a total limit of Rs. 50,000 (Rupees fifty thousand) only per annum.