Allahabad High Court
State Of U.P. vs Praveen Kumar And Another on 21 September, 2015
Author: Vipin Sinha
Bench: Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- GOVERNMENT APPEAL No. - 2320 of 2015 Appellant :- State Of U.P. Respondent :- Praveen Kumar And Another Counsel for Appellant :- Govt.Advocate Hon'ble Vipin Sinha,J.
In the present matter Sri A.C. Tripathi has filed his appearance on behalf of the accused-respondents Praveen Kumar and Sensarpal, his appearance is taken on record.
In view of the facts that appearance has been filed and also in view of the fact that accused-respondents are already in jail with regard to some other case, their personal appearance as directed earlier by this Court vide order dated 6.8.2015 is exempted for the time being.
List on 4.11.2015, showing the name of Sri A.C. Tripathi as counsel for the accused-respondents.
Order Date :- 21.9.2015 Ishan